DILIP B BHOSALE,B.MANOHAR

171 recorded High Court judgment(s) · 2013–2013

Courts

Karnataka High Court

171

DISPOSED	89
DISMISSED	64
Dismissed for Non-Prosecution	8
Partly Allowed	7
IA/Memo/VK/OP in disposal	2
ALLOWED	1

AANDANAGOUDA V. PATIL v. THE PRINCIPAL SECRETARY — Karnataka High Court (2013-12-20)
M/S VISVESVARAYA TECHNOLOGICAL UNIVERSITY v. THE ASSISTANT COMMISSIONER OF — Karnataka High Court (2013-12-20)
AASHRAYA CONSTRUCTIONS v. SHAFIAHMED S/O. RAJAAHMED MARKER — Karnataka High Court (2013-12-19)
THE ASST. COMMISSIONER v. KOLLI DHANA LAKSHMI W/O KOLLI NAGESHWARRAO — Karnataka High Court (2013-12-19)
SIDDAYYA S/O. KALLAYYA HOSAKERI v. RAMESH S/O. NARAYAN PAWAR — Karnataka High Court (2013-12-19)
THE ASST. COMMISSIONER v. VENKATESH S/O RAMRAO KULKARNI — Karnataka High Court (2013-12-19)
K.S.JAYANTH v. THE STATE OF KARNATAKA — Karnataka High Court (2013-12-19)
SHARADA W/O. SURESHA BHAJANTRI v. THE SUPERINTENDENT OF POLICE — Karnataka High Court (2013-12-19)
THE ASST. COMMISSIONER v. KOLLI NAGESHWARRAO S/O KOLLI GANGAYYA — Karnataka High Court (2013-12-19)
SHABBIRAHMED ABDULKHADAR FATTEKHAN v. PRIYANKA MARY FRANCIS — Karnataka High Court (2013-12-18)