LexDILIP B. BHOSALE,A V SESHA SAI
118 recorded High Court judgment(s) · 2008–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 116 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| DISPOSED OF NO COSTS | 51 |
| DISMISSED NO COSTS | 17 |
| DISMISSED AS INFRUCTUOUS | 15 |
| DISMISSED FOR DEFAULT | 10 |
| DISMISSED | 8 |
| WITHDRAWN | 7 |
| DISMISSED AS NOT PRESSED | 5 |
| DISPOSED OF AS INFRUCTUOUS | 2 |
Recent judgments
- Telangana State Federation of University Teachers Associatio v. State of Telangana — Telangana High Court (2016-07-28)
- Telangana State Federation of University Teachers Associatio v. State of Telangana — Telangana High Court (2016-07-28)
- M/s.Sree Godavari Kraft Papers Ltd., Relangi village v. Union of India., rep.by the Secretary, Ministry of Energy — Telangana High Court (2016-07-27)
- C. Sahadeva Reddy v. The District Collector — Andhra Pradesh High Court (2016-07-27)
- M/s. SBQ Steels Ltd., v. Union of India, rep. By the Secretary, — Telangana High Court (2016-07-27)
- Y Rohit v. The District Registrar, — Telangana High Court (2016-07-27)
- M/s. Metro Agency, rep. by its Proprietor v. Senior Divisional Commercial Manager, — Telangana High Court (2016-07-27)
- C. Sahadeva Reddy v. The District Collector — Telangana High Court (2016-07-27)
- Ushodaya Enterprises PRivate Limited,a company incorporated v. The Union of India., Department of Energy,New Delhi — Telangana High Court (2016-07-27)
- M.Jayamma v. Sub Registrar, — Telangana High Court (2016-07-27)