LexDILIP B. BHOSALE,A RAMALINGESWARA RAO
706 recorded High Court judgment(s) · 2008–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 705 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| ALLOWED NO COSTS | 343 |
| DISMISSED | 91 |
| DISPOSED OF NO COSTS | 86 |
| DISMISSED NO COSTS | 53 |
| DISPOSED OF AS INFRUCTUOUS | 28 |
| PARTLY ALLOWED NO COSTS | 23 |
| WITHDRAWN | 21 |
| DISMISSED FOR DEFAULT | 18 |
Recent judgments
- M.Shyam Sunder v. Smt. B.V. Shanthi Seshu — Telangana High Court (2016-04-13)
- East India Transport Ageny v. State of Andhra Pradesh, — Telangana High Court (2016-04-13)
- Biyyala Rajaiah v. Sri Banoth Pancu Ranga Rao — Telangana High Court (2016-04-13)
- Smt. Aarti Jhadav, v. Prof. E.Suresh Kumar, — Telangana High Court (2016-04-13)
- G.NASAR REDDY v. COMMISSIONER OF PROHIBITION AND EXCISE — Telangana High Court (2016-04-13)
- V.Narayana Rao v. State of Andhra Pradesh, — Telangana High Court (2016-04-13)
- Smt. Ravella Satya Krishna Kumari v. G.B.Varalakshmi, — Telangana High Court (2016-04-13)
- BH.V. Ramesh Babu v. Y G.B.Varalakshmi, — Telangana High Court (2016-04-13)
- The Central power Distribution Company of AP Limited v. M/s Sheetal Shipping AND Metal Processors Ltd. ( MBN-361), — Telangana High Court (2015-05-01)
- The Central Power Distribution Company of A.P. Limited v. M/s K.D.A.Ispat Limited — Telangana High Court (2015-05-01)