LexDILIP B. BHOSALE,A.RAJASHEKER REDDY
30 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 30 |
Disposal nature
| DISPOSED OF NO COSTS | 11 |
| DISMISSED AS INFRUCTUOUS | 8 |
| DISMISSED AS NOT PRESSED | 4 |
| DISPOSED OF AS NOT PRESSED | 3 |
| DISMISSED NO COSTS | 2 |
| DISMISSED | 1 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- B. Sastry, v. Sri D. Bhaskar — Telangana High Court (2015-12-23)
- Smt. K. Padma, v. Regional Transport Officer, — Telangana High Court (2015-09-16)
- Seelam Yellamma v. Station House Officer, — Telangana High Court (2015-09-16)
- Ch.Kumar Raja, S/o.Prasad, v. The State of Andhra Pradesh,rep.by its — Telangana High Court (2015-09-16)
- S. Mahadeva v. Secretary, Regional Transport Authority, — Telangana High Court (2015-09-16)
- M.Madhavi, v. State of Telangana — Telangana High Court (2015-09-16)
- Sidhartha Academy of General AND Technical Education, v. The Executive Officer, — Telangana High Court (2015-09-16)
- Sidhartha Academy of General AND Technical Education, v. The Executive Officer, Grama Panchayat, — Telangana High Court (2015-09-16)
- Gnana Bharathi Education Trust v. State of Andhra Pradesh — Telangana High Court (2015-09-16)
- V.K.RAMA MURTHY HYDERABAD v. PRL SECY MUN ADMN AND UD DEPT HYD AND 2 OTHERS — Telangana High Court (2015-09-16)