DILIP B BHOSALE

373 recorded High Court judgment(s) · 2012–2014

Courts

Karnataka High Court

373

DISPOSED	225
DISMISSED	118
Dismissed for Non-Prosecution	22
ALLOWED	6
REJECTED	1
Dismissal for Non Compliance of Office Objections	1

H SHAIKH AHAMED v. MUSTAQ AHAMED — Karnataka High Court (2014-08-22)
GIRISH S/O VENKAPPA MALLARJI, v. SUJATHA @ SHANKRAVVA W/O GIRISH MALLARJI, — Karnataka High Court (2013-12-20)
SRI RAJU v. SMT LALITEVVA — Karnataka High Court (2013-12-20)
VIRUPAKSHAPPA S/O VEERAPPA DALAVAI v. SHIVAPUTRAIAH S/O GADIGAIAH KUBIHALAMATH — Karnataka High Court (2013-12-20)
IMAMSAB S/O RAJESAB RAJANNAVAR SINCE DEAD BY HIS v. SMT DEVAKKA W/O SADANAND NARAYANKAR — Karnataka High Court (2013-12-20)
SRI.SHIVAGOND S/O BASAPPA MUDHOL, v. SRI.GIRIMALLAPPAGOUDA S/O.MALLANGOUDA PATIL — Karnataka High Court (2013-12-20)
SAVITRIBAI @ SAVITRI W/O KALLAPPA SARAWAD, v. HANAMANT S/O BASALINGAPPA KURABETTA, — Karnataka High Court (2013-12-19)
SMT.CHOODAMANI NARAYAN NAIK, v. SYNDICATE BANK, — Karnataka High Court (2013-12-19)
ANJINAMMA W/O.LATE YELLAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2013-12-19)
DHRIGOUDA SIDAGOUDA PATIL SINCE DEAD BY LRS v. SEVANTA W/O APPASAHEB PATIL — Karnataka High Court (2013-12-19)