LexDILIP B. BHOSALE
1,397 recorded High Court judgment(s) · 2010–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1071 |
| Karnataka High Court | 326 |
Disposal nature
| DISMISSED AS INFRUCTUOUS | 393 |
| DISMISSED FOR DEFAULT | 291 |
| DISPOSED | 195 |
| DISPOSED OF NO COSTS | 182 |
| DISMISSED | 119 |
| DISPOSED OF AS INFRUCTUOUS | 57 |
| DISMISSED NO COSTS | 30 |
| WITHDRAWN | 30 |
Recent judgments
- Harish Rawtani v. M/s. Spa Lifestyle Pvt. Ltd, — Telangana High Court (2016-07-22)
- M/s. WaterHealth India Pvt. Ltd., v. Veluru Gram Panchayat, — Telangana High Court (2016-07-22)
- P. Vinay Kumar, v. Electronics Corporation of India Ltd., — Telangana High Court (2016-07-22)
- M/s Shree Gopi Ispat Private Ltd. AND Annapurna Constrn. JV v. M/s Vishwa Infrastructure AND Services Pvt. Ltd.AND M/s BVSR-JV — Telangana High Court (2016-07-22)
- M/s. WaterHealth India Pvt. Ltd., v. Kakumanu Gram Panchayat, — Telangana High Court (2016-07-22)
- M/s. Apollo Health and Lifestyle Limited, v. M/s. Diagnosis Evaluations said Research Pvt. Ltd, — Telangana High Court (2016-07-01)
- Yennireddy Srinivasareddy v. The Manager, — Telangana High Court (2016-07-01)
- Smt. Shabana Fathima, v. The Executive Officer, — Telangana High Court (2016-06-17)
- Y. Vijaynag, v. Y. Samitha, — Telangana High Court (2016-06-17)
- Smt. Kurapati Ayyamma, v. The Deputy Registrar-cum-Officer on Special Duty, — Telangana High Court (2016-06-17)