DILIP B.BHOSALE

2,195 recorded High Court judgment(s) · 2012–2014

Courts

Karnataka High Court

2195

DISPOSED	1441
DISMISSED	467
Dismissed for Non-Prosecution	220
ALLOWED	52
REJECTED	6
IA/Memo/VK/OP in disposal	5
Partly Allowed	4

SRI DODDARANGAPPA v. SRI K RANGAPPA — Karnataka High Court (2014-12-04)
SRI. M. ANWAR PASHA v. SRI. AZEEZ MOHAMMED — Karnataka High Court (2014-12-03)
SRI CHANNAKESHAVA INVESTMENTS v. S JANARDHANA — Karnataka High Court (2014-12-03)
SRI. N. HEMANNA v. SRI. DEVENDER RAO — Karnataka High Court (2014-12-02)
SRI VENKATE GOWDA v. SMT V P KOUSALYA — Karnataka High Court (2014-12-01)
SRI K H DEVARAJ v. SRI B KRISHNA KUMAR — Karnataka High Court (2014-12-01)
M/S AGRIHORTICULTURAL CONSULTANTS v. M/S KSG EXOTICS — Karnataka High Court (2014-12-01)
SRI.NARAYANAPPA v. SRI.VENKATARAMAIAH — Karnataka High Court (2014-12-01)
SMT PUTTAMMA v. SMT BASAMMA — Karnataka High Court (2014-12-01)
K.LAKKEGOWDA v. SMT. POORNIMA — Karnataka High Court (2014-12-01)