DHIRENDRA MISHRA, T. P. SHARMA

63 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• NISITH KUMAR CHOUBEY v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2009-01-27)
• SHIV PRASAD v. SUNITA — Chhattisgarh High Court (2009-01-27)
• BELU RAM VERMA v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2009-01-27)
• DINESH KUMAR CHOUBEY v. STATE OF C.G. and ANR. — Chhattisgarh High Court (2009-01-27)
• SURESH SAI BHAGAT v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2008-12-16)
• M/S. BAFANA EARTH MOVERS LTD. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2008-12-16)
• PUNNI BAI AND OTHERS v. SMT LALTA BAI AND OTHERS — Chhattisgarh High Court (2008-09-12)
• RIKHI RAM CHANDRAKAR v. GRAM PANCHAYAT and ORS, — Chhattisgarh High Court (2008-09-10)
• ASHOK AGRAWAL v. SMT.KIRAN AGRAWAL — Chhattisgarh High Court (2008-09-10)
• SONAU RAM ALIAS AND ANOTHER v. SHIV NATH PRASAD AND OTHERS — Chhattisgarh High Court (2008-07-17)