DHIRENDRA MISHRA, RANGNATH CHANDRAKAR

2,014 recorded High Court judgment(s) · 2009–2011

Courts

Chhattisgarh High Court

2014

DISMISSED	1194
DISPOSED OFF	613
ALLOWED	139
DISSMISS FOR DEFAULT/NON-PROSECUTION	26
PARTLY ALLOWED	17
D.F.D.(DISSMISSED ON DEFAULT)	14
WITHDRAWN	8
DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER	3

KU.NEHA SINGHANIA v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-04-21)
INCOME TAX OFFICER v. SHRI MUKUL DESHLEHARA — Chhattisgarh High Court (2011-04-20)
R. R. LEHREY v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-04-20)
SMT. GAYATRI CHATURVEDI v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-04-20)
M/S RIYA TRADERS v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2011-04-19)
M/S DINESH BHAI RAOJI BHAI PATEL v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-04-19)
M/S TAMILNADU BEEDI COMPANY v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2011-04-19)
BHARAT BEEDI WORKS. PVT. LTD. v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2011-04-19)
M/S JALARAM SALES AGENCY v. STATE OF C.G.and ORS. — Chhattisgarh High Court (2011-04-19)
M/S DURGA ENTERPISES v. STATE OF C. G. and ORS. — Chhattisgarh High Court (2011-04-19)