LexDHIRENDRA MISHRA, RAJESHWAR LAL JHANWAR
71 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 71 |
Disposal nature
| DISPOSED OFF | 25 |
| DISMISSED | 18 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 14 |
| ALLOWED | 10 |
| D.F.D.(DISSMISSED ON DEFAULT) | 3 |
| PARTLY ALLOWED | 1 |
Recent judgments
- KUNDAN LAL GUPTA v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-04-11)
- M/S BALAJEE STRUCTURAL I PVT. LTD. v. THE COMMISS.,CENT.EXIC. and CUST.and ANR. — Chhattisgarh High Court (2011-04-11)
- MAHENDRA KUMAR v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-04-11)
- KUNDAN LAL GUPTA v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-04-11)
- TIKAM CHAND PATEL v. STATE OF CHHATTISGARH and ORS — Chhattisgarh High Court (2011-04-11)
- COMMISSIONER OF COMMERCIAL TAX v. M/A AKASH CABLES, INDUSTRIAL ESTATE — Chhattisgarh High Court (2011-03-24)
- ARIHANT TRADING v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-03-24)
- COMMISSIONER OF COMMERCIAL TAX v. M/S AKASH WIRES RAWABHATA — Chhattisgarh High Court (2011-03-24)
- RAMLAL KHUTE v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-02-11)
- STATE OF C.G. and ORS. v. CHANDRA SEN JOSHI and ORS. — Chhattisgarh High Court (2011-01-18)