DHIRENDRA MISHRA

5,083 recorded High Court judgment(s) · 2001–2011

Courts

Chhattisgarh High Court

5083

DISMISSED	2385
DISPOSED OFF	1921
ALLOWED	623
D.F.D.(DISSMISSED ON DEFAULT)	54
PARTLY ALLOWED	44
WITHDRAWN	25
DISSMISS FOR DEFAULT/NON-PROSECUTION	10
REJECTED	8

WELCOME DISTILLERY PVT.LTD. v. ALFA LAVALINDIA LTD. — Chhattisgarh High Court (2011-04-04)
SMT.RENU BALA v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-03-31)
RENU TAMBOLI v. STATE OF CHHATTISGARH and ANOTHER — Chhattisgarh High Court (2011-03-31)
SMT.YASHODIYA BAI v. BHEESHAM LAL and ANOTHER — Chhattisgarh High Court (2011-03-24)
B.D.PRADHAN v. STATE OF CHHATTISGARH and ANR. — Chhattisgarh High Court (2011-03-16)
RAMDAS v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-03-11)
AMIT KUMAR JAIN v. SHRI DEEPAK KUMAR JAIN and ORS. — Chhattisgarh High Court (2011-03-08)
DEWAR SINGH v. STATE OF CHHATTISGARH and ANR. — Chhattisgarh High Court (2011-02-24)
STATE OF CHHATTISGARH v. KAMALDHAR PATEL and ANOTHER — Chhattisgarh High Court (2011-02-24)
ASHISH A.TIWARI and ANR. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-02-21)