DHIRAJ SINGH THAKUR, . SINDHU SHARMA

114 recorded High Court judgment(s) · 2017–2021

Courts

Disposal nature

Recent judgments

• RAJ KUMAR S/O SH.MOHAN LAL v. HIGH COURT OF JAMMU AND KASHMIR. THORUGH — High Court of J&K and Ladakh (2021-09-15)
• MUSTAFA KAMAL AND ORS. v. STATE TH.REVENUE DEPTT.AND ORS. — High Court of J&K and Ladakh (2021-04-01)
• MOHAMMAD HANIFA JAN AND ORS. v. STATE TH.C.SECY.AND ORS. — High Court of J&K and Ladakh (2021-04-01)
• INHABITANTS OF VILLAGE KUKERWAS AND KUNWAR THARA TH RANJEET SINGH AND OTHERS v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY RURAL DEV DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-04-01)
• FAROOQ KHAN v. ABDUL QAYOOM KHAN AND ANR. — High Court of J&K and Ladakh (2021-03-31)
• MD,J AND K HOUSING BOARD v. NAVDEEP KUMAR — High Court of J&K and Ladakh (2021-02-10)
• MULKH RAJ v. STATE OF J AND K TH. COMMISSIONER SECY. REVENUE DEPTT. AND ORS — High Court of J&K and Ladakh (2020-12-30)
• SONIKA SHARMA v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY EDUCATION DEPTT AND OTHERS. — High Court of J&K and Ladakh (2020-12-29)
• AVINASH UTTAM AND OTHERS. v. UNION TERRITORY OF JAMMU AND KASHMIR TH PRINCIPAL SECRETARY PDD DEPTT AND OTHERS. — High Court of J&K and Ladakh (2020-12-24)
• ATUL KUMAR v. UNION OF INDIA TH SECY TO DEFENCE AND ORS — High Court of J&K and Ladakh (2020-12-24)