DHIRAJ SINGH THAKUR, . SANJEEV KUMAR

23 recorded High Court judgment(s) · 2017–2020

Courts

Disposal nature

Recent judgments

• SHEIKH GH. RASOOL v. STATE GOVT OF J AND K OTHERS — High Court of J&K and Ladakh (2020-03-04)
• REYAZUL HAQ AND OTHERS v. STATE GOVT OF J AND K OTHERS — High Court of J&K and Ladakh (2020-03-04)
• SYED ASGAR ALI v. STATE GOVT OF J AND K OTHERS — High Court of J&K and Ladakh (2020-03-04)
• HAKEEM GH. MOHIUDDIN AND OTHERS v. STATE GOVT OF J AND K OTHERS — High Court of J&K and Ladakh (2020-03-04)
• STATE THROUGH SR. ADDL. ADV. GEN (HOME) v. RAFIQ AHMAD DAR — High Court of J&K and Ladakh (2020-03-03)
• M/S LADAKH ROAD LINES v. M/S QURESHI TRANSPORT COMPANY AND ORS. (TRANSPORT DEPARTMENT) — High Court of J&K and Ladakh (2020-03-03)
• SHOWKAT HUSSAIN DARZI AND ORS v. SATE OF J AND K AND ORS (COOPERATIVE DEPARTMENT) — High Court of J&K and Ladakh (2020-03-02)
• GOWHAR JAN BANGROO AND ANR. v. ROUF AHMAD AHANGAR AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2020-03-02)
• WAJAHAT FAROOQ v. STATE OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2019-12-20)
• OMKAR RAINA v. HIGH COURT OF J AND K AND ANR.HCOURT — High Court of J&K and Ladakh (2018-07-02)