DHIRAJ SINGH THAKUR, . SANJAY KUMAR GUPTA

36 recorded High Court judgment(s) · 2017–2019

Courts

High Court of J&K and Ladakh

INHABITANTS OF VILLAGE JAMASLAN v. STATE TH.PWD.AND ORS. — High Court of J&K and Ladakh (2019-06-07)
M/S KHALSA ELECTRIC CO. TH. JATINDER SINGH. v. STATE TH. SECY. FINANCE DEPTT. AND ORS. — High Court of J&K and Ladakh (2019-06-07)
U.O.I.TH.MIN.OF DEFENCE AND ORS. v. JASWANT SINGH — High Court of J&K and Ladakh (2019-05-06)
J.A.K.F.E.D.TH.ITS.MAN.DIR. v. TEJBIR SINGH — High Court of J&K and Ladakh (2019-05-06)
MAHARAJA HARISINGH AGRICULTURAL NAGBANI v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2019-03-18)
K.C. GURUKUL PUBLIC SCHOOL AND ORS. v. STATE TH. SCHOOL EDU. DEPTT.AND ORS. — High Court of J&K and Ladakh (2019-03-18)
KAKA KHATANA v. STATE TH.D.G.P.JAMMU AND ORS. — High Court of J&K and Ladakh (2018-10-04)
SANDEEP GUPTA v. IFTIKHAR HUSSAIN SHAH AND ORS. — High Court of J&K and Ladakh (2018-09-24)
STATE OF J AND K v. JAGJEEVAN SINGH AND ANR. — High Court of J&K and Ladakh (2018-09-19)
STATE TH.SECY.GENERAL ADMINISTRATION DEPTT. AND ORS. v. SURINDER SINGH AND ORS. — High Court of J&K and Ladakh (2018-08-24)