DHIRAJ SINGH THAKUR, . RAJNESH OSWAL

20 recorded High Court judgment(s) · 2020–2023

Courts

Disposal nature

Recent judgments

• TANZEER AHMAD NAJAR v. GOVERNMENT OF J AND K AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2023-09-13)
• JAVED IQBAL AND ANR. v. STATE TH. SCHOOL EDUCATION AND ORS. — High Court of J&K and Ladakh (2021-09-16)
• FARIDA AKHTER v. STATE OF J AND K TH.PR. SECY. EDUCATION DEPTT. AND ORS. — High Court of J&K and Ladakh (2021-09-16)
• MOHAMMAD MAQBOOL LONE v. INTELLINGENCE OFFICER NARCOTICS — High Court of J&K and Ladakh (2021-06-04)
• MOHAMMAD MAQBOOL LONE v. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU — High Court of J&K and Ladakh (2021-06-04)
• NATIONAL INVESTIGATION AGENCY TH RAKESH BALWAL v. MOHD IQBAL RATHER AND ANR — High Court of J&K and Ladakh (2021-03-24)
• MOHAMMAD ABBAS BHAT v. STATE OF J AND K AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2021-03-16)
• ISHFAQ SHAFI KANNA v. STATE OF J AND K AND ANR. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2021-03-10)
• J AND K PROJECTS CONSTRUCTION CORP.LTD. v. DHARAM PAL SHARMA — High Court of J&K and Ladakh (2021-02-12)
• JAMMU AND KASHMIR SERVICE SELECTION BOARD TH. ITS CHAIRMAN AND ANR. v. PAWAN KUMAR AND ORS. — High Court of J&K and Ladakh (2021-02-10)