DHIRAJ SINGH THAKUR, . RAHUL BHARTI

112 recorded High Court judgment(s) · 2022–2025

Courts

High Court of J&K and Ladakh

112

Disposed Off	65
Dismissed	28
Dismissed for Non Prosecution	7
Dismissed as Withdrawn	5
Dismissed as Infractuous	3
Transferred to Central Administrative Tribunal, Jammu Bench	2
Dismised	1
Transferred Outside State	1

M/S DEVYANI INTERNATIONAL LIMITED v. AIRPORT AUTHORITY OF INDIA AND ORS. — High Court of J&K and Ladakh (2025-03-18)
MOHD SHAFI MAGRAY v. U T OF J AND K TH COMMISSIONER SECRETARY RURAL DEV DEPTT AND PANCHAYATI RAJ AND OTHERS — High Court of J&K and Ladakh (2022-06-01)
RAM JYOTI SHARMA v. HIGH COURT OF J AND K AND LADAKH TH ITS REGISTRAR GENERAL AND OTHERS COURT — High Court of J&K and Ladakh (2022-06-01)
MANSI GUPTA v. U T OF J AND K TH HOUSING AND URBAN DEV DEPTT AND OTHERS — High Court of J&K and Ladakh (2022-06-01)
GHULAM HUSSAIN v. KULDEEP SINGH DG CENTRAL RESERVE POLICE FORCE AND ANOTHER — High Court of J&K and Ladakh (2022-05-27)
DEEPAK SINGH v. COMMISSIONER JMC.AND ORS. — High Court of J&K and Ladakh (2022-05-26)
M/S SUN POLYMERS GARI KOT BHALWAL JAMMU TH ITS PROPRIETOR JYOTI PARKASH v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY FOREST, ECOLOGY AND ENVIRONMENT — High Court of J&K and Ladakh (2022-05-26)
ROHIT GUPTA v. COMMISSIONER,J.M.C.AND ORS. — High Court of J&K and Ladakh (2022-05-26)
MOHD.AYUB SHABNAM v. UOI.TH.MINISTRY OF DEFENCE AND ORS. — High Court of J&K and Ladakh (2022-05-26)
S MANMOHAN SINGH v. U T OF J AND K TH SECRETARY TO GOVT REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2022-05-25)