DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

1,997 recorded High Court judgment(s) · 2023–2026

Courts

Andhra Pradesh High Court

1997

DISPOSED OF NO COSTS	1083
DISMISSED	306
DISMISSED NO COSTS	170
ALLOWED NO COSTS	165
WITHDRAWN	96
DISMISSED AS INFRUCTUOUS	94
CLOSED NO COSTS	50
DISMISSED AS NON PROSECUTION	18

SRI LAKSHMI NARAYANA SWAMY DEVASTHANAM v. PRABHALA SUBRAHMANYAM — Andhra Pradesh High Court (2026-04-22)
VisakhapatnamTown Fisher Women Dry Fish Cooperative Society Limited. v. Union of India — Andhra Pradesh High Court (2026-04-22)
JAMPANA RAVI KISHORE v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-04-22)
ANDHRA PRADESH TOURSIM DEVELOPMENT CORPORATION LIMITED (APTDC) v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-04-22)
STATE BANK OF INDIA v. THE DIRECTORATE OF ENFORCEMENT — Andhra Pradesh High Court (2026-04-22)
DARABATTULA NAGARAJU v. THE UNION OF INDIA — Andhra Pradesh High Court (2026-04-22)
PRABHAKAR RAW AND BOILED RICE MILL v. MAXIMUS ARC LIMITED — Andhra Pradesh High Court (2026-04-22)
KOPALLE HANUMANTHA RAO v. THE STATE OF AP — Andhra Pradesh High Court (2026-04-15)
DURGA VENKATA RAMANAJI v. THE UNION OF INDIA — Andhra Pradesh High Court (2026-04-15)
POOSARLA SUBBA RAO v. THE UNION OF INDIA — Andhra Pradesh High Court (2026-04-15)