DHIRAJ SINGH THAKUR, . PUNEET GUPTA

193 recorded High Court judgment(s) · 2021–2022

Courts

High Court of J&K and Ladakh

193

Disposed Off	112
Dismissed	35
Dismissed for Non Prosecution	26
Dismissed as Withdrawn	14
Dismissed as Infractuous	5
Transferred to Central Administrative Tribunal, Jammu Bench	1

PRITAM SINGH v. STATE TH.P/S.BILLAWAR,KATHUA — High Court of J&K and Ladakh (2022-05-23)
KARAN SINGH AND ORS v. UNION TERRITORY OF J AND K TH HOME DEPTT AND ORS — High Court of J&K and Ladakh (2022-04-19)
COMMISSIONER SECRETARY TO GOVT. HOME DEPTT. AND ORS. v. TILAK RAJ AND ORS. — High Court of J&K and Ladakh (2022-04-19)
COMMISSIONER SECRETARY TO GOVT. HOME DEPTT. AND ORS. v. PARVAIZ AHMED AND ORS. — High Court of J&K and Ladakh (2022-04-19)
COMMISSIONER SECRETARY TO GOVT. HOME DEPTT. AND ORS. v. AJAZ MIRZA AND ORS. — High Court of J&K and Ladakh (2022-04-19)
SAHIL GUPTA v. STATE TH.HOME DEPTT.AND ORS. — High Court of J&K and Ladakh (2022-04-19)
UNION TERRITORY OF J AND K TH HOME DEPTT AND ORS v. MOHD RAFIZ AND ORS — High Court of J&K and Ladakh (2022-04-19)
STATE TH.HOME DEPTT.AND ORS. v. LIAQIT HUSSAIN SHAH — High Court of J&K and Ladakh (2022-04-19)
STATE OF J AND K THROUGH PRINCIPAL SECRETARY TO THE GOVT., v. SHOWKAT ALI — High Court of J&K and Ladakh (2022-04-19)
ABDUL REHMAN v. MOHD.SHAFIQ RANA SECY.RELIEF DEPTT. AND ORS. — High Court of J&K and Ladakh (2022-04-19)