DHIRAJ SINGH THAKUR,NINALA JAYASURYA

266 recorded High Court judgment(s) · 2023–2026

Courts

Andhra Pradesh High Court

266

DISMISSED AS INFRUCTUOUS	79
DISPOSED OF NO COSTS	56
DISMISSED	46
DISMISSED AS NON PROSECUTION	25
ALLOWED NO COSTS	22
CLOSED NO COSTS	18
WITHDRAWN	16
DISPOSED OF AS INFRUCTUOUS	3

SAYYED ABUDUL RAZAK v. SARDAR SRINIVAS SEETHARAM SINGH — Andhra Pradesh High Court (2026-03-05)
Sayyed Abudul Razak, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-03-05)
MODUGULA VEERA REDDY v. SRI.GOPALA KRISHNA DWIVEDI,IAS — Andhra Pradesh High Court (2026-03-05)
Habeebur Rehman v. Government of Andhra Pradesh, — Andhra Pradesh High Court (2025-12-14)
GAMPALA JAGRUTHI NAYANA PRANEETH v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-11-26)
TRUST ASSOCIATION OF CBCNC v. M/s Janet Property Developers Private Limited — Andhra Pradesh High Court (2025-11-16)
The Greater Visakhapatnam Municipal Corporation, v. P. Madhava Rao, — Andhra Pradesh High Court (2025-11-16)
Yalla Nischala, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2025-11-16)
Srinivasa Educational Academy v. The Union of India, — Andhra Pradesh High Court (2025-11-13)
THE ADIMISTRATOR v. REV K ASHIRVADAM — Andhra Pradesh High Court (2025-11-13)