DHIRAJ SINGH THAKUR, KAMAL KHATA
153 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 153 |
Disposal nature
| DISPOSED OFF | 51 |
| WITHDRAWN | 37 |
| JUDGEMENT | 19 |
| Disposed Off | 18 |
| Allowed | 11 |
| DISMISSED | 6 |
| Allowed To be withdrawn | 6 |
| ABSOLUTE | 3 |
Recent judgments
- DHIRENDRA BHUPENDRA SANGHVI LHR OF LATE SMT. USHABEN BHUPENDRA SANGHVI v. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -27 (3) MUMBAI AND ORS — Bombay High Court (2023-06-27)
- BENNETT COLEMAN AND COMPANY LTD. v. THE UNION OF INDIA THROUGH THE SECRETARY AND 3 ORS — Bombay High Court (2023-06-27)
- SLS ENERGY PVT. LTD. v. INCOME TAX OFFICER 13 (2) (2) AND 2 ORS. — Bombay High Court (2023-06-27)
- KAPSTONE CONSTRUCTIONS PRIVATE LIMITED. v. ASSISTANT COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE 2(4) AND 2 ORS. — Bombay High Court (2023-06-27)
- OERLIKON BALZERS COATING INDIA PVT. LTD. v. UNION OF INDIA AND ANR — Bombay High Court (2023-06-27)
- WELCOME PLYWOOD PVT LTD. v. THE INCOME TAX OFFICER 11 (3)-4 AND 2 ORS — Bombay High Court (2023-06-27)
- SLS ENERGY PVT. LTD. v. INCOME TAX OFFICER- 13 (2) (2), AND 2 ORS — Bombay High Court (2023-06-27)
- PRABHAT PROPERTIES PRIVATE LIMITED v. ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8(4), MUMBAI AND 2 ORS. — Bombay High Court (2023-06-27)
- MAHARASHTRA STATE POWER GENERATION COMPANY LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-14(1)(1), MUMBAI AND 3 ORS. — Bombay High Court (2023-06-27)
- HINDOOSTAN MILLS LTD v. DEPUTY COMMISSIONER OF INCOME - TAX. 2(1)(1) AND 3 ORS — Bombay High Court (2023-06-27)
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