DHIRAJ SINGH THAKUR, . JAVED IQBAL WANI

24 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• GHULAM HUSSAIN AND OTHERS v. UNION OF INDIA TH SECRETRAY MINISTRY OF ROADS AND SURFACE TRANSPORT AND OTHERS — High Court of J&K and Ladakh (2021-02-26)
• ZAFER IQBAL v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY PWD R AND B PMGSY AND OTHERS — High Court of J&K and Ladakh (2021-02-26)
• SAMSOON MASIH v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY HEALTH DEPTT AND OTHERS. — High Court of J&K and Ladakh (2021-02-25)
• M/S NOVELTY WINE SHOP STORE NATIONAL HIGHWAY TH PAWAN KUMAR VERMA v. UNION TERRITORY OF JAMMU AND KASHMIR TH EXCISE COMMISSIONER AND OTHERS — High Court of J&K and Ladakh (2021-02-24)
• J AND K PUBLIC SERVICE COMMISSION TH ITS SECRETARY RAJ KUMAR KATOCH v. KAVI RAJ AND ANOTHER — High Court of J&K and Ladakh (2021-02-24)
• J AND K PUBLIC SERVICE COMMISSION TH ITS SECRETARY JAMMU v. SANJAY ARORA AND ANOTHER — High Court of J&K and Ladakh (2021-02-24)
• J AND K PUBLIC SERVICE COMMISSION TH ITS SECRETARY RAJ KUMAR KATOCH v. OM KUMAR AND ANOTHER — High Court of J&K and Ladakh (2021-02-24)
• UNION TERRITORY OF JAMMU AND KASHMIR TH FINANCIAL COMMISSIONER HEALTH AND MEDICAL EDUCATION DEPTT v. SANJAY ARORA AND ANOTHER. — High Court of J&K and Ladakh (2021-02-24)
• J AND K PUBLIC SERVICE COMMISSION TH ITS SECRETARY JAMMU v. RAVINDER SINGH AND ANOTHER — High Court of J&K and Ladakh (2021-02-24)
• UNION TERRITORY OF J AND K TH FINANCIAL COMMISSIONER HEALTH AND MEDICAL EDUCATION DEPTT v. OM KUMAR AND ANR — High Court of J&K and Ladakh (2021-02-24)