DHIRAJ SINGH THAKUR,CHALLA GUNARANJAN

571 recorded High Court judgment(s) · 2025–2026

Courts

Andhra Pradesh High Court

571

DISPOSED OF NO COSTS	293
DISMISSED NO COSTS	75
DISMISSED AS INFRUCTUOUS	68
DISMISSED AS NON PROSECUTION	41
WITHDRAWN	37
ALLOWED NO COSTS	21
CLOSED NO COSTS	21
DISMISSED	8

The Andhra Pradesh Medical Council, v. Appasani Sai Sree, — Andhra Pradesh High Court (2026-04-23)
THE ANDHRA PRADESH MEDICAL COUNCIL v. THUMMALURU VENKATA SAI — Andhra Pradesh High Court (2026-04-23)
Sri Andra Kantha Rao v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-04-21)
Kammur Thasmia Anjum v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-04-21)
ED, THE INDIAN OIL CORPORATION LTD., HYDERABAD & 2 OTHERS v. DURGA PUJARI SURI BABU, VISAKHAPATNAM DIST — Andhra Pradesh High Court (2026-04-21)
GEDDADA HARI BABU v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-04-21)
Thamata Lakshmi Narayana v. The State of Andhra Pradesh. — Andhra Pradesh High Court (2026-04-21)
SAMACHARA HAKKU PARIRAKSHNA SAMIKYA VEDIKA v. THE STATE OF AP — Andhra Pradesh High Court (2026-04-21)
G NARENDRA VARMA v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-04-19)
MANIKYAM ARISH AHAMMAD v. THE STATE OF AP — Andhra Pradesh High Court (2026-04-19)