DHIRAJ SINGH THAKUR, ARIF S. DOCTOR

25 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• JIGNESH VIJAY KOLWALKAR v. ADANI ELECTRICITY MUMBAI LTD. — Bombay High Court (2023-06-16)
• NARAYAN MOHANLAL RUPARELIA AND ANR v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 2 ORS — Bombay High Court (2023-06-16)
• DANIEL ANTHONY SEQUIRA v. STATE OF MAHARASHTRA AND 9 ORS. — Bombay High Court (2023-06-16)
• JAY VIJAY CHEMICALS v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ANR. — Bombay High Court (2023-06-16)
• RAJAN YOURAJ SAWANT AND ANR v. SHILPA YOURAJ SAWANT AND 2 ORS. — Bombay High Court (2023-06-16)
• RDC CONCRETE(INDIA) PVT LTD v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2023-06-16)
• CHHATRAPATI SHAHU SAHAKARI SAKHAR KARKHANA LTD. v. PANDIT KHANDU PATIL, CHIEF OFFICER AND ORS. — Bombay High Court (2023-06-16)
• CHHATRAPATI SHAHU SAHAKARI SAKHAR KARKHANA LTD. v. PANDIT KHANDU PATIL, CHIEF OFFICER AND ORS. — Bombay High Court (2023-06-16)
• PRAKHYAT DWELLINGS LLP AND ANR v. UNION OF INDIA THRU MINISTRY OF ENVIRONMENT AND FOREST AND CLIMATE CHANGE AND ORS — Bombay High Court (2023-06-14)
• RATNAGIRI WIND POWER PROJECTS PVT. LTD. v. GOVERNMENT OF MAHARASHTRA THR THE SECRETARY AND ORS — Bombay High Court (2023-06-14)