DHIRAJ SINGH THAKUR, ALI MOHAMMAD MAGREY

30 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• MOHAMMAD KHURRAM QURESHI AND ORS. v. UNION TERRITORY OF J AND K (LAW, JUSTICE AND PARLIAMENTARY AFFAIRS DEPARTMENT) — High Court of J&K and Ladakh (2020-03-17)
• HAJI GHULAM MOHI-UD-DIN AND ANOTHER v. B. V. R. SUBRAHMANYAM AND ORS (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2020-03-13)
• J AND K HIGH COURT BAR ASSOCIATION v. UNION OF INDIA AND OTHERS (HOME DEPTT.) — High Court of J&K and Ladakh (2020-03-11)
• ASSISTANT COMMISSIONER DEVELOPMENT v. ASSISTANT LABOUR COMMISSIONER BARAMULLA AND ANOTHER — High Court of J&K and Ladakh (2020-03-06)
• ALL WOOD SUPPLIERS UNION v. STATE OF J AND K AND ORS. (GENERAL ADMINISTRATION DEPARTMENT) — High Court of J&K and Ladakh (2020-03-06)
• MAGPIE HYDEL CONSTRUCTION OPERATION v. JK STATE INDUSTRIAL DEVELOPMENT CORP — High Court of J&K and Ladakh (2020-03-05)
• DEEP KUMAR AND OTHERS v. UNION OF INDIA AND ANOTHER. (DEFENCE) — High Court of J&K and Ladakh (2020-03-05)
• UNITED INDIA INSURANCE COMPANY LTD. v. JAVEED-UL-HASSAN LONE AND OTHERS — High Court of J&K and Ladakh (2020-03-05)
• COURT ON ITS OWN MOTION (SKEWED BRIDGE) v. STATE OF J AND K AND OTHERS — High Court of J&K and Ladakh (2020-02-12)
• MOHAMMAD YASIN GANAIE v. STATE OF J AND K AND ORS. (TOURISM DEPARTMENT) — High Court of J&K and Ladakh (2020-02-10)