LexDHIRAJ SINGH THAKUR,A V SESHA SAI
179 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 179 |
Disposal nature
| DISPOSED OF NO COSTS | 117 |
| DISMISSED | 37 |
| ALLOWED NO COSTS | 8 |
| DISMISSED AS INFRUCTUOUS | 8 |
| WITHDRAWN | 6 |
| CLOSED NO COSTS | 3 |
Recent judgments
- DR C SURESH v. DR KRISHNA PRASAD SURAPANENI — Andhra Pradesh High Court (2024-05-09)
- DR C SURESH v. DR. KRISHNA PRASAD SURAPANENI — Andhra Pradesh High Court (2024-05-09)
- DR V V SUBBARAO v. DR APPA RAO MUKKAMALA — Andhra Pradesh High Court (2024-05-09)
- NIMMAGADDA UPENDRANATH v. DR RAJU N MANTENA — Andhra Pradesh High Court (2024-04-24)
- Dr C Suresh, v. Dr. Raju N Mantena, — Andhra Pradesh High Court (2024-04-24)
- NIMMAGADDA UPENDRANATH v. DR RAJU N MANTENA — Andhra Pradesh High Court (2024-04-24)
- Dr C Suresh, v. Dr. Raju N Mantena — Andhra Pradesh High Court (2024-04-24)
- UPENDRANATH NIMMAGADDA v. DR. RAJU N.MANTENA — Andhra Pradesh High Court (2024-02-26)
- UPENDRANATH NIMMAGADDA v. DR.RAJU N MANTENA — Andhra Pradesh High Court (2024-02-26)
- UPENDRANATH NIMMAGADDA v. DR.RAJU N.MANTENA — Andhra Pradesh High Court (2024-02-26)