DHIRAJ SINGH THAKUR

647 recorded High Court judgment(s) · 2023–2026

Courts

Andhra Pradesh High Court

647

DISPOSED OF NO COSTS	489
ALLOWED NO COSTS	89
WITHDRAWN	24
DISMISSED AS INFRUCTUOUS	11
DISPOSED OF WITH COSTS	10
DISMISSED AS NON PROSECUTION	9
DISMISSED	7
DISMISSED NO COSTS	7

SHORE VIEW HOSPITALITY PRIVATE LIMITED v. PSP ASSOCIATES — Andhra Pradesh High Court (2026-04-21)
AUROBINDO EMERGENCY MEDICAL SERVICES v. DR NTR VAIDYA SEVA TRUST — Andhra Pradesh High Court (2026-04-09)
M/S S L V DEVELOPERS v. KUCHIPUDI NAGABHAVANI — Andhra Pradesh High Court (2026-04-09)
AUROBINDO EMERGENCY MEDICAL SERVICES (AEMS) v. DR. NTR VAIDYA SEVA TRUST — Andhra Pradesh High Court (2026-04-09)
GOODEARTH MARITIME PRIVATE LIMITED v. HINDUSTAN SHIPYARD LIMITED — Andhra Pradesh High Court (2026-03-05)
M/s. Goodeaitii Maritime Private Limited, v. M/s. Hindustan Shipyard Limited, — Andhra Pradesh High Court (2026-03-05)
Varalakshmi Automobiles Private Limited, v. IFFCO Tokio General-Insurance Company Limited — Andhra Pradesh High Court (2026-03-05)
M/s.Matrix Infra Global Engineering Pvt.Ltd. v. Mr. Narsimha Kosika — Andhra Pradesh High Court (2026-03-05)
M/S SREE SAPTHAGIRI CONSTRUCTIONS v. M/S THRIVENI EARTH MOVERS PVT LTD — Andhra Pradesh High Court (2026-02-19)
M/s SCS Infrastructures Pvt. Ltd, v. THE GENERAL MANAGER — Andhra Pradesh High Court (2026-02-12)