DHIRAJ SINGH THAKUR

2,924 recorded High Court judgment(s) · 2002–2022

Courts

High Court of J&K and Ladakh

2924

Disposed Off	1526
Dismissed	387
Transferred to Central Administrative Tribunal, Jammu Bench	334
Dismissed as Withdrawn	157
Dismissed as Infractuous	128
Dismissed for Non Prosecution	111
Dismised	102
Disposed Off as Withdrawn	69

SHABIR AHMAD MALIK AND OTHERS v. J AND K HIGH COURT AND OTHERS (HCOURT) — High Court of J&K and Ladakh (2022-05-27)
FAROOQ AHMAD MISGAR v. UNION TERRITORY OF J AND K AND ANR. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2022-05-24)
R. G. INDUSTRIES HEAD OFFICE v. UNION TERRITORY OF J AND K AND ORS. (AGRICULTURE PRODUCTION DEPARTMENT) — High Court of J&K and Ladakh (2022-05-13)
HINDUSTAN PETROLEUM CORPORATION LTD v. UNION OF INDIA AND OTHERS — High Court of J&K and Ladakh (2022-05-13)
BHARAT PETROLEUM CORPORATION LTD THROUGH ITS ATTORNEY RAO IRFAN ALI KHAN v. STATE OF JK AND OTHERS. (AGRICULTURE) — High Court of J&K and Ladakh (2022-05-13)
TOTAL ENERGIES MARKETING INDIA PRIVATE LIMITED AND ANR. v. UNION OF INDIA AND ORS. (AGRICULUTE) — High Court of J&K and Ladakh (2022-05-13)
TOTAL OIL INDIA PVT. LTD. AND ANOTHER v. UNION OF INDIA AND ORS THROUGH SECRETARY TO GOVT DEPTT OF AGRICULTURE , MINISTRY OF AGRICULTURE — High Court of J&K and Ladakh (2022-05-13)
M/S SWIFT MARKETING AND SALES THROUGH OVAIS SHOWKAT QURESHI v. STATE OF JK AND OTHERS. (AGRICULTURE) — High Court of J&K and Ladakh (2022-05-13)
M/S R. G. INDUSTRIES THROUGH ITS BRANCH MANAGER NAMELY PRAMOD KUMAR v. STATE OF JK AND OTHERS. (AGRICULTURE) — High Court of J&K and Ladakh (2022-05-13)
MOHAMMAD SHAHID BHAT AND ORS. v. UNION OF INDIA AND ORS. (AGRICULTURE AND FARMERS WELFARE) — High Court of J&K and Ladakh (2022-05-13)