DHIRAJ SINGH THAKUR

77 recorded High Court judgment(s) · 2013–2021

Courts

High Court of J&K and Ladakh

DEWAN MEMORIAL INSTITUTE OF ETT KATHUA v. VEENA PANDITA CHAIRMAN J AND K BOARD OF SCHOOL EDUCATION JAMMU. — High Court of J&K and Ladakh (2021-02-11)
SHARAD KUMAR JAIN AND ANR v. UNION OF INDIA TH. ITS SECRETARY ,MINISTRY OF FINANCE , NEW DELHI AND ORS — High Court of J&K and Ladakh (2021-02-10)
YASH PAL SINGH v. STATE TH.C.SECY.AND ORS. — High Court of J&K and Ladakh (2021-02-10)
FAISAL AMIN MIR v. STATE OF JAMMU AND KASHMIR AND ORS. HOME(State Government) — High Court of J&K and Ladakh (2020-03-17)
RAFAT TABASUM v. STATE OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2019-03-28)
STATE THROUGH DIRECTOR GENERAL OF POLICE J AND K SRINAGAR v. ABDUL GAFFAR SHEIKH — High Court of J&K and Ladakh (2019-03-27)
M/S SARFRAZ RICE AND GENERAL MILLS v. PUNJAB AND SIND BANK AND ORS. — High Court of J&K and Ladakh (2018-09-26)
SHAHNAWAZ SHEIKH AND ANR. v. STATE TH.SCHOOL EDU.DEPTT.AND ORS. — High Court of J&K and Ladakh (2018-09-25)
PRINCIPAL PRESENTATION CONVENT SR. SECONDARY SCHOOL v. ANANDITA JANDYAL MEHTA — High Court of J&K and Ladakh (2018-09-25)
STATE TH.P/S UDHAMPUR v. BALJEET SINGH — High Court of J&K and Ladakh (2018-02-16)