DHARNIDHAR JHA,. GOPAL PRASAD

52 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• MD. JAMRUL HODA AND ORS v. STATE OF BIHAR — Patna High Court (2015-08-31)
• ANANDI YADAV v. STATE OF BIHAR — Patna High Court (2015-08-31)
• SURESH SINGH v. STATE OF BIHAR — Patna High Court (2015-08-26)
• CHANDAN MAHTO v. STATE OF BIHAR — Patna High Court (2015-08-26)
• RAMASHRAY SINGH v. STATE OF BIHAR — Patna High Court (2015-08-25)
• SIDHESHWAR SINGH and ORS v. STATE OF BIHAR — Patna High Court (2015-08-25)
• DUKHANRAI v. STATE OF BIHAR — Patna High Court (2015-08-21)
• MANOJ SHARMA and ANR v. STATE OF BIHAR — Patna High Court (2015-08-20)
• MD. NAJEEB v. STATE OF BIHAR — Patna High Court (2015-08-20)
• KARAMCHAND SAHNI and ORS v. STATE OF BIHAR — Patna High Court (2015-08-19)