DHARNIDHAR JHA,. AMARESH KUMAR LAL

138 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• Nanhak Paswan @ Hari Paswan v. State Of Bihar and Anr — Patna High Court (2015-08-24)
• SHEO PUJAN TIWARY v. STATE OF BIHAR — Patna High Court (2015-08-21)
• RAM BACHAN TIWARY v. STATE OF BIHAR — Patna High Court (2015-08-21)
• Ram Ekbal Singh v. The State Of Bihar — Patna High Court (2015-08-21)
• UMA NATH PATHAK and ORS v. STATE OF BIHAR — Patna High Court (2015-07-23)
• SWAMI NATH PATHAK and ORS v. STATE OF BIHAR — Patna High Court (2015-07-23)
• SARJUG MOCHI and ORS v. STATE OF BIHAR — Patna High Court (2015-07-16)
• FUCHIA MANJHI v. STATE OF BIHAR — Patna High Court (2015-07-16)
• DINANATH RAI v. STATE OF BIHAR — Patna High Court (2015-07-08)
• SHAMBHU RAI and ORS. v. STATE OF BIHAR — Patna High Court (2015-05-14)