LexDHARNIDHAR JHA
1,178 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1178 |
Disposal nature
| BAIL GRANTED | 461 |
| DISMISSED | 357 |
| DISPOSED | 141 |
| ALLOWED | 129 |
| WITHDRAWN | 62 |
| D.F.D. FOR NON APPEARANCE | 22 |
| REJECTED | 4 |
| CONVERTED | 2 |
Recent judgments
- Pawan Kumar Singh v. The State Of Bihar — Patna High Court (2015-08-05)
- Bharti v. The State Of Bihar — Patna High Court (2015-08-05)
- Md. Mohatsim v. The State Of Bihar — Patna High Court (2015-08-05)
- Pintu Kumar @ Pintu @ Pintu Yadav v. The State Of Bihar — Patna High Court (2015-08-05)
- Ranjeet Sahni v. The State Of Bihar — Patna High Court (2015-08-05)
- Upendar Sao v. The State Of Bihar — Patna High Court (2015-08-05)
- Bikram Chaudhary and Ors v. The State Of Bihar — Patna High Court (2015-08-05)
- Sufyan @ Sufiyan v. The State Of Bihar — Patna High Court (2015-08-05)
- Umesh Ram v. The State Of Bihar — Patna High Court (2015-08-05)
- Dinesh Ji @ Dinesh Paswan v. The State Of Bihar — Patna High Court (2015-08-05)