DHARMESH SHARMA,YASHWANT VARMA
20 recorded High Court judgment(s) · 2023–2024
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| Delhi High Court | 20 |
Disposal nature
| (unspecified) | 20 |
Recent judgments
- THE DEPUTY DIRECTOR DIRECORTATE OF ENFORCEMENT v. CHIEF MANAGER SYNDICATE BANK & ANR — Delhi High Court (2024-12-04)
- COMMISSIONER OF CUSTOMS AIRPORT AND GENERAL v. M/S ICS CARGO — Delhi High Court (2023-10-13)
- CHHATTISGARH DISTILLERIES LTD v. PERCEPT ADVERTISING LIMITED — Delhi High Court (2023-10-06)
- GOVT. OF NCT OF DELHI & ORS. v. M/S INDIAN TRADE PROMOTION ORG. & ORS. — Delhi High Court (2023-10-04)
- COMMISSIONER OF CUSTOMS v. M/S. GULAB IMPEX ENTERPRISES LIMITED — Delhi High Court (2023-09-26)
- AJAY SAGAR v. PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT) — Delhi High Court (2023-09-25)
- JUPITER RUBBER PVT. LTD. v. UNION OF INDIA — Delhi High Court (2023-09-21)
- AJ GOLD AND SILVER REFINERY v. ASSISTANT COMMISSIONER OF CUSTOMS, (DRAWBACK) & ORS. — Delhi High Court (2023-09-15)
- ANIL KUMAR GUPTA v. MUNICIPAL CORPORATION OF DELHI & ANR — Delhi High Court (2023-09-15)
- COMMISSIONER OF CENTRAL TAX v. M/S SINGTEL GLOBAL INDIA PVT LTD — Delhi High Court (2023-09-06)
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