DHARMESH SHARMA, . YASHWANT VARMA

163 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• M/S BALA JI ENTERPRISES v. PRINCIPAL COMMISSIONER OF GOODS AND SERVICE TAX NORTH DELHI — Delhi High Court (2025-07-25)
• SATPURUSH v. SUPERINTENDENT RANGE 147 CENTRAL GOODS AND SERVICE TAX AND ANR. — Delhi High Court (2025-01-07)
• REKHA SHARMA v. INCOME TAX OFFICER WARD 52 1 NEW DELHI & ANR. — Delhi High Court (2025-01-07)
• THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 v. VATIKA LIMITED. — Delhi High Court (2025-01-07)
• PRINCIPAL COMMISSIONER OF INCOME TAX - 4 NEW DELHI v. M/S JOHNSON MATTHEY INDIA PVT LTD — Delhi High Court (2025-01-07)
• M/S MAYUR ELECTROMECK PVT.LTD v. PRINCIPAL COMMISSIONER OF GST — Delhi High Court (2025-01-07)
• M/S JVG TECHNOLOGY PRIVATE LIMITED v. CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS & ANR. — Delhi High Court (2025-01-07)
• PRINCIPAL COMMISSIONER OF INCOME TAX - 4 DELHI v. JOHNSON MATTHEY INDIA PVT LTD — Delhi High Court (2025-01-07)
• LAVEESH BHANDARI v. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 28(1), DELHI & ORS. — Delhi High Court (2025-01-07)
• PR. COMMISSIONER OF INCOME TAX-6 v. NALWA STEEL & POWER LTD — Delhi High Court (2024-12-19)