DHARMESH SHARMA

32 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• KAMAL GARG DIRECTOR OF BREEK CONSTRUCTION PVT LTD v. SOUTH INDIAN BANK LTD & ORS. — Delhi High Court (2024-08-06)
• KESHAV KUMAR SHRIVASTAV & ORS v. HARENDRA SINGH & ORS (IFFCO TOKIO GENERAL INSURANCE CO LTD ) — Delhi High Court (2024-04-01)
• JAI SINGH BOHRA & ORS v. HARENDRA SINGH & ORS ( IFFCO TOKIO GENERAL INSURANCE CO LTD ) — Delhi High Court (2024-04-01)
• ASHOK BHAWAN FLAT OWNERS/OCCUPANTS ASSOCIATION v. RAM NIWAS GUPTA & ORS. — Delhi High Court (2024-02-26)
• M/S ROYAL WINDSOR HOTEL v. LORDS INN HOTELS & DEVELOPERS PVT LTD — Delhi High Court (2024-02-14)
• SHEOJI KUMAR PATHAK v. R S SHARMA — Delhi High Court (2023-12-21)
• M/S SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD v. UNION OF INDIA AND ANR — Delhi High Court (2023-12-21)
• AMRIT LAL WADHERA & ANR v. SAROJ SUNEJA — Delhi High Court (2023-12-18)
• M/S PON PURE CHEMICAL PVT LTD & ANR v. COMMISSIONER EMPLOYEES COMPENSATON & ORS — Delhi High Court (2023-12-18)
• ANIL KUMAR THAKUR v. PARKER H. CROFT JR. — Delhi High Court (2023-12-15)