DHARMESH SHARMA

1,423 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• KAMAL GARG DIRECTOR OF BREEK CONSTRUCTION PVT LTD v. SOUTH INDIAN BANK LTD & ORS. — Delhi High Court (2026-03-10)
• SUHEB v. ASHWANI KUMAR & ORS. — Delhi High Court (2025-09-02)
• JASWANT v. DELHI DEVELOPMENT AUTHORITY — Delhi High Court (2025-06-06)
• MADAN KUMAR AND ORS v. GOVT. OF NCT OF DELHI & ANR. — Delhi High Court (2025-06-06)
• GANGA DEVI v. DELHI DEVELOPMENT AUTHORITY — Delhi High Court (2025-06-06)
• ARUN KUMAR YADAV & ORS. v. GOVERNMENT OF NCT OF DELHI & ANR. — Delhi High Court (2025-06-06)
• GEETA DEVI AND OTHERS v. DELHI DEVELOPMENT AUTHORITY AND OTHERS — Delhi High Court (2025-06-06)
• BRIJESH KUMAR AND OTHERS v. DELHI DEVELOPMENT AUTHORITY AND ORS. — Delhi High Court (2025-06-06)
• SULAKHA PASWAN v. DELHI DEVELOPMENT AUTHORITY — Delhi High Court (2025-06-06)
• RANDHIR KUMAR KAUSHAL v. GOVERNMENT OF NCT OF DELHI & ANR. — Delhi High Court (2025-06-06)