LexDHARAM VEER
4,009 recorded High Court judgment(s) · 2006–2010
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 4009 |
Disposal nature
| DISPOSED | 3970 |
| GRANTED | 19 |
| DISMISSED | 8 |
| BAIL | 6 |
| ALLOWED | 5 |
| REJECTED | 1 |
Recent judgments
- KAUSAR JAHAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2010-11-11)
- BHUVNESH NAUTIYAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2010-11-11)
- SATISH KUMAR GAKKHAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2010-11-11)
- KAILASH VERMA v. STATE OF UTTARAKHAND AND ANR — Uttarakhand High Court (2010-11-11)
- ABHAY KUMAR PANDEY v. STATE OF UTTARAKHAND — Uttarakhand High Court (2010-11-11)
- OM PRAKASH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2010-11-11)
- NIRMAL HALDHAR v. STATE OF U.P. — Uttarakhand High Court (2010-11-10)
- KRITIRI GIRI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2010-11-10)
- MULTAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2010-11-10)
- KINNAR PARVEEN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2010-11-10)