DHARAM CHAND CHAUDHARY, . VIVEK SINGH THAKUR

691 recorded High Court judgment(s) · 2015–2020

Courts

Disposal nature

Recent judgments

• LAL CHAND v. STATE OF HP — Himachal Pradesh High Court (2020-02-29)
• STATE OF HP AND OTHERS v. DEVINDER KUMAR — Himachal Pradesh High Court (2019-12-20)
• BOBBY BHUMAK v. STATE OF HP — Himachal Pradesh High Court (2019-12-11)
• STATE v. AMRIK SINGH — Himachal Pradesh High Court (2019-08-02)
• STATE v. SURESH SANKHYAN — Himachal Pradesh High Court (2019-07-29)
• RAKESH SHAH ALIAS CHILLU v. STATE OF HP — Himachal Pradesh High Court (2019-07-29)
• SHIVA AYURVEDIC AND MEDICAL COLLEGE v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2019-07-19)
• MOHAN v. STATE OF HP — Himachal Pradesh High Court (2019-07-15)
• PALA SINGH v. STATE OF HP — Himachal Pradesh High Court (2019-07-04)
• STATE v. NARESH KUMAR — Himachal Pradesh High Court (2019-06-28)