LexDHARAM CHAND CHAUDHARY, . JYOTSNA REWAL DUA
394 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 394 |
Disposal nature
| Disposed Off | 163 |
| Allowed | 153 |
| Dismissed | 76 |
| REMANDED | 1 |
| Dissmiss For Default/Non-Prosecution | 1 |
Recent judgments
- BUDH RAM v. STATE OF HP — Himachal Pradesh High Court (2020-02-29)
- STATE v. KAPIL KUMAR — Himachal Pradesh High Court (2020-01-09)
- DILA RAM v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-12-31)
- HPSEB LTD v. NEK RAM — Himachal Pradesh High Court (2019-12-13)
- HPSEB LTD v. DHARUB PAL — Himachal Pradesh High Court (2019-12-13)
- P.S. KHANGTA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-12-13)
- HPSEB LTD v. AMIN CHAND — Himachal Pradesh High Court (2019-12-13)
- HPSEB LTD v. HEM RAJ — Himachal Pradesh High Court (2019-12-13)
- SEEMA RANI v. STATE OF HPAND OTHERS — Himachal Pradesh High Court (2019-11-21)
- AMAR NATH v. HRTC AND OTHERS — Himachal Pradesh High Court (2019-11-15)