DHARAM CHAND CHAUDHARY, . CHANDER BHUSAN BAROWALIA

271 recorded High Court judgment(s) · 2016–2019

Courts

Disposal nature

Recent judgments

• SHANTI DEVI v. UNION OF INDIA — Himachal Pradesh High Court (2019-08-09)
• GANDHARV SINGH v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2019-08-09)
• PAWAN GUPTA v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2019-08-09)
• AJAY KALIA v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2019-08-09)
• ANITA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-08-09)
• JYOTI PRAKASH v. UNION OF INDIA — Himachal Pradesh High Court (2019-08-02)
• SAHIL SINGH v. STATE OF HP — Himachal Pradesh High Court (2019-05-15)
• DALIP KUMAR v. STATE OF HP — Himachal Pradesh High Court (2019-05-15)
• SADIQ MOHAMMAD v. PARVEJ MOHAMMAD — Himachal Pradesh High Court (2019-05-02)
• ANWAR HUSSAIN v. SARVAR HUSSAIN — Himachal Pradesh High Court (2019-05-02)