DHARAM CHAND CHAUDHARY, ACTING , . VIVEK SINGH THAKUR

64 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• SEEMA DEVI v. NTPC AND ANOTHER — Himachal Pradesh High Court (2019-06-21)
• KARAN CHAUHAN v. MANAGING DIRECTOR AND ANOTHER — Himachal Pradesh High Court (2019-06-21)
• BIMLA DEVI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-06-21)
• SONIYA NEGI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-06-21)
• PREETA DEVI v. NORTHERN RAILWAY AND OTHERS — Himachal Pradesh High Court (2019-06-21)
• MANIK MALHOTRA v. DIRECTOR GENERAL OF POLICE SHIMLA AND OTHERS — Himachal Pradesh High Court (2019-06-21)
• LEKH RAM AND ANOTHER v. BLOCK DEVELOPMENT OFFICER — Himachal Pradesh High Court (2019-06-21)
• SUSHMA GAUTAM v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-06-21)
• Bihari Lal v. STATE OF HP — Himachal Pradesh High Court (2019-06-21)
• court on its Own Motion v. STATE OF HP — Himachal Pradesh High Court (2019-06-21)