LexDHARAM CHAND CHAUDHARY, ACTING , . JYOTSNA REWAL DUA
251 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 251 |
Disposal nature
| Disposed Off | 162 |
| Allowed | 47 |
| Dismissed | 40 |
| Dismissed/Rule Discharged | 1 |
| REMANDED | 1 |
Recent judgments
- PREETI AND OTHERS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-10-04)
- LAKHBIR SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-10-04)
- AMAR NATH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-10-04)
- POOJA THAKUR v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2019-10-04)
- STATE v. MANJU DEVI — Himachal Pradesh High Court (2019-10-04)
- STATE v. HARISH BHARDWAJ — Himachal Pradesh High Court (2019-10-04)
- SURESH KATOCH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-10-04)
- GIAN CHAND v. HP STATE ADMINISTRATIVE TRIBUNAL AND OTHERS — Himachal Pradesh High Court (2019-10-04)
- VIJAY KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-10-04)
- DALIP KUMAR SHARM v. HP UNIVERSITY AND OTHERS — Himachal Pradesh High Court (2019-10-04)