DHARAM CHAND CHAUDHARY, ACTING

25 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• LALIT KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-10-04)
• RANJEET SINGH PATHANIA v. GAURAV MAHAJAN — Himachal Pradesh High Court (2019-10-04)
• PADAM CHAND v. STATE OF HP — Himachal Pradesh High Court (2019-10-04)
• AMIT NARANG v. SUNIL BHARTI MITTAL AND OTHERS — Himachal Pradesh High Court (2019-06-21)
• M/S RAHEJA CITY CENTER PALAMPUR PVT. LTD v. MUNICIPAL COUNCIL, PALAMPUR HP THROUGH ITS EXECUTIVE OFFICER — Himachal Pradesh High Court (2019-06-21)
• AJEET SINGH TEGTA v. M/S JES -DRILCON JV — Himachal Pradesh High Court (2019-06-21)
• PRAKASH CHAND AND ANOTHER v. EXECUTIVE ENGINEER HPPWD AND OTHERS — Himachal Pradesh High Court (2019-06-21)
• PANKAJ THAKUR v. STATE OF HP THROUGH SECRETARY (PWD) — Himachal Pradesh High Court (2019-06-14)
• BAL KRISHAN v. STATE OF HP THROUGH SECRETARY (PWD) — Himachal Pradesh High Court (2019-06-14)
• BAL KRISHAN v. STATE OF HP THROUGH SECRETARY (PWD) — Himachal Pradesh High Court (2019-06-14)