DHARAM CHAND CHAUDHARY

4,015 recorded High Court judgment(s) · 2011–2023

Courts

Himachal Pradesh High Court

4015

Disposed Off	1850
Allowed	608
DISPOSED OFF	554
Dismissed	425
(unspecified)	213
ALLOWED	150
DISMISSED	69
Dissmiss For Default/Non-Prosecution	25

UNITED INDIA INSURANCE CO. LTD v. RAMESH KUMAR — Himachal Pradesh High Court (2023-05-04)
STATE v. ASHOK KUMAR — Himachal Pradesh High Court (2020-02-29)
RAJEEV KUMAR v. STATE OF HP — Himachal Pradesh High Court (2020-02-29)
Tilak Raj alias Sammi v. State of HP — Himachal Pradesh High Court (2020-02-28)
CHAMAN LAL AND ANOTHER v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2020-02-28)
HP HIGH COURT v. SHEELA DEVI (DECEASED ) — Himachal Pradesh High Court (2020-02-28)
SONU v. STATE OF HP — Himachal Pradesh High Court (2020-02-26)
DIWAKAR v. STATE OF HP — Himachal Pradesh High Court (2020-02-26)
Amardeep v. Naveen Negi — Himachal Pradesh High Court (2020-02-24)
SHUPA RAM v. STATE OF HP — Himachal Pradesh High Court (2020-01-10)