DEVENDRA KUMAR UPADHYAYA,. Y. K. SRIVASTAVA

23 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	16
DISMISSED AS WITHDRAWN	5
Dismissed on merits/Rejected	2

GAURAV YADAV AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. OTHERS — Allahabad High Court (2023-01-27)
NAZMA BEGUM AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. HOME U.P. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-01-27)
MOHAMMAD AAKHIR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-01-27)
AMIT YADAV v. STATE OF U.P. THRU. PRIN. CHIEF SECY. HOME AND OTHERS — Allahabad High Court (2023-01-27)
SUNIL KUMAR v. STATE OF U.P. THRU. SECY. HOME, CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-01-27)
DHARAM SINGH v. STATE OF U.P. THRU. SECY. HOME CIVIL LKO. AND OTHERS — Allahabad High Court (2023-01-27)
SURYA BHAN SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-01-27)
SABIHA BANO AND ANOTHER v. STATE OF U.P. THRU.ADDL. CHIEF SECY.DEPTT. OF HOME AND OTHERS — Allahabad High Court (2023-01-27)
SACHIN KUMAR SRIVASTAVA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-01-27)
AWDHESH KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL LKO. AND OTHERS — Allahabad High Court (2023-01-27)