DEVENDRA KUMAR UPADHYAYA, . TUSHAR RAO GEDELA

590 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• AJAY NARAIN v. RESERVE BANK OF INDIA & ORS. — Delhi High Court (2025-12-24)
• AUREA AVIATION PVT LTD v. UNION OF INDIA & ORS. — Delhi High Court (2025-12-24)
• VIMAL KUMAR TAHEEM v. COMMISSION FOR AIR QUALITY MANAGEMENT IN NATIONAL CAPITAL REGION AND ADJOINING AREAS AND ORS — Delhi High Court (2025-12-24)
• GAGAN DEEP SHARMA AND ORS v. UNION OF INDIA AND ORS — Delhi High Court (2025-12-24)
• M/S TECHNOCRAFT VENTURES LIMITED v. DELHI JAL BOARD & ANR. — Delhi High Court (2025-12-24)
• D C M LIMITED v. MUNICIPAL CORPORATION OF DELHI & ANR. — Delhi High Court (2025-12-24)
• RAVINDER YADAV v. GOVT. NCT OF DELHI & ORS. — Delhi High Court (2025-12-24)
• INDIAN FEDERATION OF PHARMA GENERICS v. UNION OF INDIA & ANR. — Delhi High Court (2025-12-24)
• NATIONAL HIGHWAYS AUTHORITY OF INDIA v. MS ASHOKA BUILDCON LTD — Delhi High Court (2025-12-23)
• XX v. UNIVERSITY OF DELHI, THROUGH ITS REGISTRAR & ORS. — Delhi High Court (2025-12-23)