DEVENDRA KUMAR UPADHYAYA,SUBHASH VIDYARTHI
711 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 711 |
Disposal nature
| Disposed off/Decided on merits | 332 |
| Dismissed on merits/Rejected | 214 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 103 |
| Allowed/Partly Allowed on merits/Granted | 42 |
| DISMISSED AS INFRUCTUOUS | 11 |
| DISMISSED AS WITHDRAWN | 9 |
Recent judgments
- RAJESH v. UCO. BANK THRU. CHAIRMAN CUM MANAGING DIRECTOR , SARANI AND ANOTHER — Allahabad High Court (2023-07-21)
- STATE OF U.P. THRU. ADDL. CHIEF SECY. SECONDARY EDUCATION U.P. LKO. AND OTHERS v. MOHD. SHARIF KHAN AND ANOTHER — Allahabad High Court (2023-07-21)
- MATA PRASAD TIWARI v. STATE OF U.P. THRU. ITS SECY. DEPTT. OF REVENUE CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-07-10)
- URMILA CHAUDHARY v. SAVITA DEVI AND OTHERS — Allahabad High Court (2023-07-07)
- STATE OF U.P. THRU. PRIN./ADDL.CHIEF SECY. REVENUE CIVIL SECRT. LKO. AND OTHERS v. RAM KESH SHARMA — Allahabad High Court (2023-05-31)
- BOARD OF REVENUE THROUGH ITS CHAIRMAN U.P. LKO. AND 2 OTHERS (IN SPLAD 259/2020) v. RAM JI SHUKLA — Allahabad High Court (2023-05-31)
- SRI CHANDRA SINGH (IN SPLA 398 OF 2021) v. STATE OF U.P. THRU. ADDL. CHIEF SECY. (HOME) CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-05-31)
- STATE OF U.P. THRU. ITS SECY. REVENUE LKO. AND 5 OTHERS v. GANESH PRASAD YADAV AND 10 OTHERS — Allahabad High Court (2023-05-31)
- UNION OF INDIA THROU.THE CHAIRMAN CBDT DEPTT.OF REVENUE v. CAPT. PRAMOD KUMAR BAJAJ — Allahabad High Court (2023-05-08)
- COMMISSIONER OF CUSTOMS, LUCKNOW (IN CUSA 7 OF 2019 ) v. SRI RAJESH JHAMATMAL BHAT AND ANOTHER — Allahabad High Court (2023-05-05)
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