DEVENDRA KUMAR UPADHYAYA,SHREE PRAKASH SINGH

140 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

140

Disposed off/Decided on merits	71
Dismissed on merits/Rejected	41
Dismiss other than merit(DD/Non Prosec./Abated)	19
Allowed/Partly Allowed on merits/Granted	9

GAYA PRASAD YADAV v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ANTHER — Allahabad High Court (2022-09-23)
ATIBAL SINGH v. STATE OF U.P. THRU. PRIN. SECY. SECONDARY EDUCATION and ORS. — Allahabad High Court (2022-09-22)
VIKAS PANDEY v. STATE OF U.P.THROU.SECY.LABOUR DEPARTMENT LUCKNOW and ORS. — Allahabad High Court (2022-09-20)
VIJAY KUMAR SAHNI AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY./ADDL.CHIEF SECY.MEDICAL HEALTH AND FAMILY WELFARE DEPTT.LKO.AND ORS — Allahabad High Court (2022-09-09)
CHANDRA BHAN SINGH v. STATE OF U.P. THRU. SECY. OF REVENU DEPTT. U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-09-09)
DIRECTOR BACKWARD CLASS WELFARE, GOVT. OF U.P. LUCKNOW v. ATISH KUMAR AND OTHERS — Allahabad High Court (2022-09-09)
VISHNU JAISWAL v. STATE OF U.P. THRU ADDL CHIEF SECY REVENUE DEPTT CIVIL SECTT LKO AND 4 OTHERS — Allahabad High Court (2022-09-09)
SHIVKASH SINGH AND 7 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME AND 4 OTHERS — Allahabad High Court (2022-09-08)
U.P.P.C.L. THRU. M.D. ASHOK MARG LKO. and ORS. v. NAROTTAM SHARMA — Allahabad High Court (2022-09-08)
MANAGING DIRECTOR U.P. FOOD AND ESSENTIALS COMMODITIES CORPORATION LTD. LKO. AND ANOTHER v. GIRISH PRASAD MISHRA AND ANOTHER — Allahabad High Court (2022-09-07)