DEVENDRA KUMAR UPADHYAYA,SAURABH SRIVASTAVA

648 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

648

Dismissed on merits/Rejected	241
Disposed off/Decided on merits	196
Dismiss other than merit(DD/Non Prosec./Abated)	85
DISMISSED AS INFRUCTUOUS	69
Allowed/Partly Allowed on merits/Granted	30
DISMISSED AS WITHDRAWN	25
DISMISSED AS NOT PRESSED	2

STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. OF U.P. CIVIL SECRT. LKO. AND ANOTHER v. DR. SATYA PAL SINGH — Allahabad High Court (2023-03-15)
STATE OF U.P. THRU. SECY. HOME LKO. AND 2 OTHERS v. SMT. PUSHPA DEVI AND 2 OTHERS — Allahabad High Court (2023-03-14)
STATE OF U.P. THRU. ADDL. CHIEF SECY., AYURVEDIC YOGA, U.P. GOVT. LKO. AND OTHERS v. DR. VIRSHESH MISHRA AND OTHERS — Allahabad High Court (2023-03-02)
STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. AYUSH GOVT. U.P. CIVIL SECRT. LKO. AND OTHERS v. MANJU VERMA AND OTHERS — Allahabad High Court (2023-03-02)
HASEEN JAHAN v. STATE OF U.P. THRU. PRIN. SECY. FOOD AND CIVIL SUPPLY DEPTT. CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-01-23)
BHARAT LAL S/S 3590/2007 v. STATE OF U.P. THRU SECY. LOK NIRMAN and 8 ORS. — Allahabad High Court (2022-12-14)
VIJOY KUMAR SHRIVASTAVA v. STATE OF U.P. THRU PRIN.SECY. LOK NIRMAN and 2 ORS. — Allahabad High Court (2022-12-14)
SHYAMA SINGH v. STATE OF U.P. THRU. PRIN. SECY. BASIC EDUCATION CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2022-12-14)
STATE OF U.P. THRU SECY. MINOR IRRIGATION and RURAL and 4 ORS. v. JITENDRA NATH SRIVASTAVA S/S 4844/1999 — Allahabad High Court (2022-12-14)
DR. MRS. KALPANA PANDEY v. STATE OF U.P. THRU PRIN.SECY. HIGHER EDUCATION and 4 ORS. — Allahabad High Court (2022-12-14)