DEVENDRA KUMAR UPADHYAYA,SAURABH LAVANIA

410 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

410

Allowed/Partly Allowed on merits/Granted	104
Dismissed on merits/Rejected	93
Disposed off/Decided on merits	89
Dismiss other than merit(DD/Non Prosec./Abated)	70
DISMISSED AS INFRUCTUOUS	41
DISMISSED AS WITHDRAWN	13

VACHASPATI MISHRA v. STATE OF U.P. THRU. ADDL. PRIN. SECY. URBAN DEVELOPMENT CIVIL SECRETT. LKO. AND 2 OTHERS — Allahabad High Court (2022-12-27)
MAHENDRA KUMAR VALMIKI v. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2022-12-27)
IRSHAD AHMAD v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF URBAN DEVELOPMENT GOVT. U.P. LKO. AND ANR — Allahabad High Court (2022-12-27)
ASHISH KUMAR SHUKLA v. STATE OF U.P. THRU. PRIN. SECY./ADDL. CHIEF SECY. DEPTT. OF NAGAR VIKAS GOVT. U.P. LKO. AND OTHERS — Allahabad High Court (2022-12-27)
TRILOKI PRASAD SONKAR AND ANR v. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVE. DEPTT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-12-27)
ASHISH KUMAR RAWAT v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF URBAN DEVELOPMENT GOVT. OF U.P. LKO. AND OTHERS — Allahabad High Court (2022-12-27)
AJAY KUMAR YADAV v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF NAGAR VIKAS CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-12-27)
MAYANK BAJPAI v. STATE OF U.P. THRU. ADDL./ PRIN SECY. DEPTT. OF URBAN DEVELOPMENT CIVIL SECY. LKO. AND OTHERS — Allahabad High Court (2022-12-27)
SIDDHESH KUMAR v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF URBAN DEVELOPMENT CIVIL SECRT. LKO. AND ANOTHER — Allahabad High Court (2022-12-27)
SATISH YADAV v. STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. OF NAGAR VIKAS SECR. U.P. LKO.AND 4 OTHERS — Allahabad High Court (2022-12-27)