LexDEVENDRA KUMAR UPADHYAYA,RAJNISH KUMAR
260 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 260 |
Disposal nature
| Disposed off/Decided on merits | 115 |
| Dismissed on merits/Rejected | 73 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 62 |
| Allowed/Partly Allowed on merits/Granted | 10 |
Recent judgments
- VIMAL KUMAR MISHRA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF URBAN DEV. URBAN EMP. AND POVERTY ALLEV. U.P.LKO. AND ORS — Allahabad High Court (2023-07-17)
- STATE OF U.P. THRU.PRIN.SECY. DEPTT. OF IRRIGATION GOVT. OF U.P. CIVIL SECRT. LKO. AND ANOTHER v. ABHISHEK SHARMA — Allahabad High Court (2023-05-26)
- C/M OF GRAMIN SIKSHA PRASAR SAMITI BIHAR THRU. MANAGER SRI RAKESH KUMAR TRIPATHI AND ANOTHER v. STATE OF U.P. THRU. SECY., SECONDARY EDUCATION AND 4 OTHERS — Allahabad High Court (2023-04-17)
- VIMAL KUMAR MISHRA (IN WRIA 14772 OF 2020) v. STATE OF U.P. THRU. PRIN.SECY.DEPTT. URBAN DEVE. URBAN EMPLOYMENT POVERTY ALLEVIATION LKO. AND ORS — Allahabad High Court (2022-11-10)
- INDIAN OIL CORPORATION LTD. , MUMBAI THRU. EXECUTIVE DIRECTOR AND ORS (IN WRIC 1262 OF 2020) v. R.S FILLING STATION, INDIAN OIL CORPORATION LTD. LAKHIMPUR KHERI THRU. AMIT SINGH AND ANOTHER — Allahabad High Court (2022-09-07)
- SOCIETY-GRAMIN SIKSHA PRASAR SAMITI,PRATAPGARH THRU.MS.MAMTA TRIPATHI AND ANR(IN WRIC 3526 OF 2022) v. STATE OF U.P. THRU. SECY. SECOND. EDU. GOVT. OF U.P. LKO. AND OTHERS — Allahabad High Court (2022-08-24)
- M/S DROSIA INDIA LTD. LUCKNOW THRU. DIRECTOR MR. WAHEEDUL HASAN SIDDIQUI v. STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. HOUSING CIVIL SECRET. LUCKNOW AND OTHERS — Allahabad High Court (2022-08-18)
- RAM KISHOR v. UNION OF INDIA THRU. SECY. MINISTRY OF RAILWAYS, NEW DELHI AND OTHERS — Allahabad High Court (2022-08-18)
- SHIV KUMAR v. STATE OF U.P. THRU. ADDL. CHIEF SECTY. DEPT. OF AGRICULTURE AND ANR. — Allahabad High Court (2022-08-18)
- NANHE LAL v. STATE OF U.P. THRU. ADDL. D.M. ( FINANCE AND REVENUE )/ DISTT.NODAL OFFICER PRATAPGARH AND 5 OTHERS — Allahabad High Court (2022-08-18)